Sohan vs State Of Rajasthan
2021 Latest Caselaw 15826 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Appeal No. 956/2021

Sohan

----Appellant Versus State Of Rajasthan

----Respondent

For Appellant(s) : Mr.Parikshit Nayak, Adv. For Respondent(s) : -

HON'BLE MR. JUSTICE MANOJ KUMAR GARG

Judgment / Order

20/10/2021

Heard.

Admit. Call for the record.

(MANOJ KUMAR GARG),J

35-NK/-

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