Trilok Chand vs State
2021 Latest Caselaw 15752 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 641/2013

Trilok Chand

----Appellant Versus State

----Respondent

For Appellant(s) : None present For State : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/10/2021

No one has put in appearance on behalf of the counsel for

the appellant.

List this matter after two weeks.

(FARJAND ALI),J (PANKAJ BHANDARI),J

ARTI SHARMA/51

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