Kishan @ Kishan Lal vs State
2021 Latest Caselaw 15747 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR D.B. Criminal Appeal No. 522/2015

Kishan @ Kishan Lal

----Appellant Versus State

----Respondent Connected With D.B. Criminal Appeal (Db) No. 70/2020 Satish S/o Hari Kishan, Aged About 25 Years

----Appellant Versus State, Through P.p.

----Respondent

For Appellant(s) : Mr. Hardev Singh Kharlia, Sr. Adv.

Assisted by Ms. Kinjal Purohit For Respondent(s) : Mr. Mool Singh Bhati, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI HON'BLE MR. JUSTICE FARJAND ALI

Judgment / Order

18/10/2021

Counsels for the appellants seek time.

List these matters on 26.10.2021.

(FARJAND ALI),J (PANKAJ BHANDARI),J

ARTI SHARMA/54-55

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