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Ramgopal Nain vs State Of Rajasthan
2021 Latest Caselaw 15730 Raj

Citation : 2021 Latest Caselaw 15730 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Ramgopal Nain vs State Of Rajasthan on 18 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 4726/2021

Ramgopal Nain

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Jagdish Singh For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

List this matter after one week.

Till then, interim order, if any, shall continue.

(PANKAJ BHANDARI),J

Nikhil/Amit/25

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