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Suresh vs State
2021 Latest Caselaw 15722 Raj

Citation : 2021 Latest Caselaw 15722 Raj
Judgement Date : 18 October, 2021

Rajasthan High Court - Jodhpur
Suresh vs State on 18 October, 2021
Bench: Pankaj Bhandari

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 1504/2021

Suresh

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr. Deepak Bishnoi For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

List this matter after one week, as prayed.

(PANKAJ BHANDARI),J

Amit/Nikhil/79

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