Rajat Pediwal vs State Of Rajasthan
2021 Latest Caselaw 15711 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5581/2021

Rajat Pediwal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Aakash Kukkar For State : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter on 25.10.2021.

(PANKAJ BHANDARI),J ARTI SHARMA/53

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