Meenakshi Cheda vs State Of Rajasthan
2021 Latest Caselaw 15707 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5583/2021

Meenakshi Cheda

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr.Hanwant Singh Balot through VC For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

Counsel for the petitioner could not be connected through VC

properly

List this matter after one week.

(PANKAJ BHANDARI),J

Arti Sharma/55

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