Kuldeep Singh vs State Of Rajasthan
2021 Latest Caselaw 15698 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Misc(Pet.) No. 5600/2021

Kuldeep Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Mahaveer Singh For State : Mr. Gaurav Singh, PP For Complainant : Mr. DS Gharsana

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

18/10/2021

Call for the case diary.

List this matter on 23.11.2021.

(PANKAJ BHANDARI),J

Amit/Nikhil/67

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