Gorakh Singh vs State Of Rajasthan
2021 Latest Caselaw 15683 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Writ Contempt No. 90/2019

Gorakh Singh

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Sumer Singh Rathore For Respondent(s) : Ms. Rekha Borana, AAG Mr. Moti Singh

HON'BLE MR. JUSTICE VIJAY BISHNOI HON'BLE MR. JUSTICE SUDESH BANSAL

Judgment / Order

18/10/2021

Ms. Rekha Borana, learned AAG has submitted that pursuant

to the direction given by a Co-ordinate Division Bench of this

Court on 12.07.2021, fresh compliance report has been filed today

only.

Office is directed to place the same on record and copy of

the same be supplied to learned counsel for the petitioner.

(SUDESH BANSAL),J (VIJAY BISHNOI),J

Surabhii/16-

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