Bhawana Devi vs Gurusevak Singh
2021 Latest Caselaw 15677 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 205/2021

Bhawana Devi & Ors

----Appellants Versus Gurusevak Singh & Ors

----Respondents

For Appellant(s) : None present

HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

18/10/2021

None is present on behalf of the appellants.

The matter is adjourned.

(RAMESHWAR VYAS),J Anil Makwana/137

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