Lord Shiva Shikshan And Takniki ... vs Shri Manan Kumar Mishra
2021 Latest Caselaw 15632 Raj

(1 of 1) [WCP-726/2020]

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Writ Contempt No. 726/2020

Lord Shiva Shikshan And Takniki Sansthan, Bhinmal Through Its Secretary Shanti Lal Sharma S/o Sh. Narottam Mal Sharma, Aged About 71 Years, R/o 17-E-418, Chopasani Housing Board, Jodhpur.

----Petitioner Versus Shri Srimanto Sen, Secretary of Bar Council of India, 21 Rouse Avenue Institutional Area, Near Balbhawan, New Delhi-110002.

----Respondent

For Petitioner(s) : Mr. Dhairyaditya Rathore for Mr. Ankur Mathur

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment

06/10/2021

Learned counsel for the petitioner seeks permission to

withdraw the present contempt petition.

Permission granted.

Accordingly, the present contempt petition is dismissed as

withdrawn. Notices are discharged.

(VINIT KUMAR MATHUR),J 317-SunilS/-

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