Sukh Lal vs State Of Rajasthan
2021 Latest Caselaw 15631 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Criminal Revision Petition No. 799/2021

Sukh Lal

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Bhawani Singh For Respondent(s) : Mr. Gaurav Singh, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

06/10/2021

Call for the record.

Notices be given 'Dasti' to counsel for the petitioner.

List this matter as soon as record is received.

(PANKAJ BHANDARI),J

67-nirmala-nikhil

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