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Ravikant Suthar vs State Of Rajasthan
2021 Latest Caselaw 15626 Raj

Citation : 2021 Latest Caselaw 15626 Raj
Judgement Date : 6 October, 2021

Rajasthan High Court - Jodhpur
Ravikant Suthar vs State Of Rajasthan on 6 October, 2021
Bench: Arun Bhansali

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13434/2021

Ravikant Suthar

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Harshad Bhadu.

Mr. Sameer Pareek.

For Respondent(s) : Mr. Kailash Choudhary for Mr. Manish Vyas, AAG.

HON'BLE MR. JUSTICE ARUN BHANSALI

Order

06/10/2021

Learned counsel for the respondents pursuant to the order

dated 1.10.2021 relies on a Circular dated 1.7.2018 issued by the

Personnel Department and judgment in Bharat Kumar Choudhary

v. Union of India & Ors.: S.B. Civil Writ Petition No.12444/2019,

decided on 15.10.2019.

Learned counsel for the petitioner prays for time to make

submissions.

Time prayed for is allowed.

List on 27.10.2021.

(ARUN BHANSALI),J 38-Sumit/-

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