Skg Memorial Nursing Institute vs State Of Rajasthan
2021 Latest Caselaw 15615 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13953/2021

SKG Memorial Nursing Institute, Khasra No. 438 Jhalmand, Jodhpur Through Its Chairperson Shri Dr Aanand Goyal S/o Shri S C Goyal, Aged About 58 Years, R/o First Residency Road, District Jodhpur (Raj.).

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary Medical And Health Department Government Of Rajasthan, Secretariat, Jaipur.

2. Rajasthan Nursing Council Jaipur, Through Its Registrar, B-39, Sardar Patel Marg, C-Scheme, Jaipur.

3. Rajasthan University Of Health And Science, Through Its Registrar Kumbha Marg, Pratapnagar, Jaipur.

----Respondents

For Petitioner(s) : Mr. Rajendra Katariya Mr. Bhawani Singh Ransi Mr. Gourav Thanvi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

06/10/2021

Learned counsel for the petitioner has submitted that in SB

Civil Writ Petition No.5227/2021 (Gayatri Vidhyapeeth Vs.

State of Rajasthan and Others), this Court has issued a

direction to the respondents to consider the application of the

petitioner-Institution for enhancement of seats in B.Sc. Nursing

Course for the academic-session 2020-21 onwards.

In view of the above, this writ petition is disposed of with a

direction to the respondents to consider and decide the application

of the petitioner-Institution for enhancement of seats from 50 to

(2 of 2) [CW-13953/2021]

100 for B.Sc. Nursing Course for academic-session 2020-21

onwards by making proper inspection and completing all

necessary formalities. Appropriate speaking order shall be passed

preferably within a period of three months from today strictly in

accordance with law, if the Covid-19 situation improves.

Stay petition also stand disposed of accordingly.

(VIJAY BISHNOI),J

78-mohit/-

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