Chandra Shekhar vs Bhanu Kumar
2021 Latest Caselaw 15535 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11884/2021

Chandra Shekhar & Anr.

----Petitioners Versus Bhanu Kumar

----Respondent

For Petitioner(s) : Mr. Narendra Thanvi For Respondent(s) : Mr. Akshat Verma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Learned counsel Mr. Akshat Verma is appearing for

the respondent. Service is, therefore, complete.

List for admission on 26.10.2021.

(VIJAY BISHNOI),J

171-msrathore/-

Powered by TCPDF (www.tcpdf.org)