Gajanand vs State
2021 Latest Caselaw 15531 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

D.B. Criminal Misc Suspension Of Sentence Application (Appeal) No. 834/2020

Gajanand

----Petitioner Versus State

----Respondent

For Petitioner(s) : Mr Umesh Shrimali, Mr Vikas Godara For Respondent(s) : Mr Anil Joshi, PP

HON'BLE MR. JUSTICE SANDEEP MEHTA HON'BLE MR. JUSTICE RAMESHWAR VYAS

Judgment / Order

05/10/2021

Learned Public Prosecutor prays for time to prepare the case.

List on 22.10.2021, as prayed.

(RAMESHWAR VYAS),J (SANDEEP MEHTA),J

37-MMA/-

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