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Shanti Devi vs Indri Devi
2021 Latest Caselaw 15528 Raj

Citation : 2021 Latest Caselaw 15528 Raj
Judgement Date : 5 October, 2021

Rajasthan High Court - Jodhpur
Shanti Devi vs Indri Devi on 5 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13886/2021

Shanti Devi & Ors.

----Petitioners Versus Indri Devi & Ors.

----Respondents

For Petitioner(s) : Mr. Sushil Bishnoi for Mr. Amit Mehta For Respondent(s) : Mr. RJ Punia

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Learned counsel Mr. RJ Punia is appearing for

respondent Nos.1 to 4 as caveator. Let copy of the writ petition be supplied to him.

List on 22nd October, 2021 while showing name of

Mr. RJ Punia, as counsel for the respondent Nos.1 to 4, in

the cause list.

(VIJAY BISHNOI),J

255-msrathore/-

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