Nagad Narayan Agro Foods Pvt. Ltd vs State Of Rajasthan
2021 Latest Caselaw 15524 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13890/2021

Nagad Narayan Agro Foods Pvt. Ltd.

----Petitioner Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Lokesh Mathur, Mr. Mayank Jain For Respondent(s) : Mr. Surendra Thanvi for Mr. Sanjeet Purohit

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Learned counsel Mr. Surendra Thanvi for Mr. Sanjeet

Purohit is appearing for respondent Nos.3 and 4 as

caveator. Copy of the writ petition has already been

supplied to him.

List on 22nd October, 2021 while showing name of

Mr. Sanjeet Purohit, as counsel for the respondent Nos.3

and 4, in the cause list.

(VIJAY BISHNOI),J

256-msrathore/-

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