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Viram Ram vs Jodhpur Vidyut Vitran Nigam ...
2021 Latest Caselaw 15523 Raj

Citation : 2021 Latest Caselaw 15523 Raj
Judgement Date : 5 October, 2021

Rajasthan High Court - Jodhpur
Viram Ram vs Jodhpur Vidyut Vitran Nigam ... on 5 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13124/2021

Viram Ram S/o Shri Bhanwra Ram, Aged About 27 Years, By Caste Jat, Resident Of Ghadav, Karwar, District Jodhpur.

----Petitioner Versus

1. Jodhpur Vidyut Vitran Nigam Limited, Through, Chief Managing Director, Jodhpur.

2. The Superintending Engineer, O And M Jodhpur Vidyut Vitran Nigam Limited, Jodhpur.

3. Executive Engineer, Jodhpur Vidyut Vitran Nigam Limited, Jodhpur.

4. The Assistant Engineer (O And M), Mandore, Jodhpur Vidyut Vitran Nigam Limited, Jodhpur.

----Respondents

For Petitioner(s) : Mr. Kaushal Sharma

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Issue notice, returnable on 27.10.2021 and be given 'dasti'

to learned counsel for the petitioner for service.

(VIJAY BISHNOI),J

39-mohit/-

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