Leelu Ram vs Subhash Chandra
2021 Latest Caselaw 15521 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13806/2021

Leelu Ram S/o Shri Sahi Ram, Aged About 58 Years, By Caste Meghwal, Resident Of Dhaba Jhalar, Tehsil Suratgarh, District Sri Ganganagar.

----Petitioner Versus

1. Subhash Chandra S/o Prithvi Raj, By Caste Meghwal, Resident Of Dhaba Dhalar, Tehsil Suratgarh District Sri Ganganagar.

2. Krishan Lal S/o Prithvi Raj, By Caste Meghwal, Resident Of Dhaba Dhalar, Tehsil Suratgarh District Sri Ganganagar.

----Respondents

For Petitioner(s) : Mr. Shardul Singh Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

Issue notice. Issue notice of stay application also, returnable

on 15.11.2021.

In the meantime, the parties are directed to maintain status

quo as it exists today till the next date.

(VIJAY BISHNOI),J

57-mohit/-

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