Sehat Foundation Society, ... vs State Of Rajasthan
2021 Latest Caselaw 15476 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 13842/2021

Sehat Foundation Society, Udaipur, (Apex Paramedical College) Subhash Nagar, Bhilwara (Rajasthan) Through Its Secretary Dr. Adil Khan Pathan S/o Amir Khan Pathan, Aged About 28 Years.

----Petitioner Versus

1. State Of Rajasthan, Through The Additional Chief Secretary, Medical And Health Department, Government Of Rajasthan, Secretariat, Jaipur, Rajasthan.

2. Deputy Secretary To The Government (Group-1), Department Of Medial And Health, Government Of Rajasthan, Secretariat, Jaipur.

3. Rajasthan Para-Medical Council, Through Its Registrar, C-

7 (A) Sultan House, Sjs Highway, Bani Park, Jaipur, Rajasthan.

----Respondents

For Petitioner(s) : Mr. Zafar Khan

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

05/10/2021

The only prayer in the present petition is to direct the

respondents to inspect the petitioner-Institution and pass

appropriate orders for granting permission to establish

Paramedical College for (Diploma in Medical Laboratory

Technology & Diploma in Radiation Technology Course) for 50

seats each.

In view of the limited prayer, this Court deems it proper to

dispose of the writ petition with direction to the respondents to

inspect the petitioner-Institution after the requisite formalities are

completed by the petitioner-Institution, and pass appropriate

(2 of 2) [CW-13842/2021]

order preferably within a period of three months from today

strictly in accordance with law, if the Covid-19 situation improves.

Ordered accordingly.

Stay petition also stands disposed of.

(VIJAY BISHNOI),J

67-Arun/-

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