Suman Kanwar vs State Of Rajasthan
2021 Latest Caselaw 15432 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR

S.B. Civil Writ Petition No. 13661/2021

Suman Kanwar W/o Karan Singh, Aged About 35 Years, By Caste

Rajput, R/o Bawal, Tehsil Parbatsar, Dist. Nagaur.

----Petitioner

Versus

1. State Of Rajasthan, Through Secretary Rajasthan

Panchayat Raj Department, Government Of Rajasthan,

Jaipur.

2. The District Collector, Nagaur.

3. Additional District Collector, Didwana, District Nagaur.

4. Gram Panchayat Mayapur, Through Gram Sevak

Panchayat Samiti Parbatsar, Tehsil Parbatsar, District

Nagaur.

5. Gram Panchayat Mayapur, Through Sarpanch Panchayat

Samiti Parbatsar, Tehsil Parbatsar, District Nagaur.

6. Narendra Singh S/o Magan Singh, By Caste Rajput, R/o

Village Bawal, Tehsil Parbatsar, Dist. Nagaur. At Present

Residing At B - 65, Ayodhya Nagar, Bhoora Patel Marg,

Gandhipath (West), Jaipur.

                                                                  ----Respondents



                                                                            (2 of 2)                      [CW-13661/2021]




                                   For Petitioner(s)        :     Mr. Lakshya Singh Udawat

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

Issue notice. Issue notice of stay application as well,

returnable within four weeks.

In the meantime, the parties are directed to

maintain status quo as it exists today till the next date.

(VIJAY BISHNOI),J

80-msrathore/-

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