M/S Mother Garden Care vs State Of Rajasthan
2021 Latest Caselaw 15430 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 12778/2021

M/s Mother Garden Care, Through Its Proprietor Shri Javed Gouri S/o Shri Late Usman Gouri, Aged About 43 Years, R/o 371, Kamla Nehru Nagar, Jodhpur.

----Petitioner Versus

1. State Of Rajasthan, Through The Secretary, Department Of Local Self Government Of Rajasthan, Jaipur.

2. The Commissioner, Municipal Council, Chittorgarh.

----Respondents

For Petitioner(s) : Mr. Sushil Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

Issue notice. Issue notice of stay application also, returnable

on 26.10.2021.

(VIJAY BISHNOI),J

49-mohit/-

Powered by TCPDF (www.tcpdf.org)