Krishna Kant Pandya vs State And Ors
2021 Latest Caselaw 15421 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 4926/2009

Krishna Kant Pandya

----Petitioner Versus State And Ors

----Respondent

For Petitioner(s) : Mr. Chaitanya Gehlot

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

04/10/2021

The application (01/21) seeking withdrawal of the writ

petition is considered and allowed.

Accordingly, this writ petition is dismissed as withdrawn.

(VIJAY BISHNOI),J

102-mohit/-

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