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The New India Assurance Company ... vs Sunita Goswami
2021 Latest Caselaw 15412 Raj

Citation : 2021 Latest Caselaw 15412 Raj
Judgement Date : 4 October, 2021

Rajasthan High Court - Jodhpur
The New India Assurance Company ... vs Sunita Goswami on 4 October, 2021
Bench: Vinit Kumar Mathur

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Misc. Appeal No. 1392/2020

The New India Assurance Company Ltd

----Appellant Versus Sunita Goswami

----Respondent Connected With S.B. Civil Misc. Appeal No. 1596/2020 Sunita Goswami

----Appellant Versus Birma Ram

----Respondent

For Appellant(s) : Mr. Vipul Singhvi For Respondent(s) :

HON'BLE MR. JUSTICE VINIT KUMAR MATHUR

Judgment / Order

04/10/2021

Put up tomorrow i.e. on 05/10/2021, as prayed.

(VINIT KUMAR MATHUR),J

123-124/SanjayS/-

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