Nehal Aswin Makwana vs Union Of India
2021 Latest Caselaw 15358 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 11803/2021

Nehal Aswin Makwana

----Petitioner Versus Union Of India

----Respondent

For Petitioner(s) : Mr. Sumit Singhal

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Heard.

Issue notice to the respondents.

Rule is made returnable within eight weeks.

(VIJAY BISHNOI),J

162-Arun/-

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