J.K. White Ciment Works vs Union Of India
2021 Latest Caselaw 15353 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 10618/2016

J.k. White Cement Works, a Division of J.K. Cement Limited, Post Officer Gotan-342902 District Nagaur through its Power of Attorney Holder P.K. Sharma S/o Shri KD Shamra, aged about 50 years, resident of J.K.Colony, Gotan, Tehsil Merta, District Nagaur.

----Petitioner Versus Union Of India through the Secretary, Ministry of Environment and Forests, Government of India, New Delhi.

----Respondent

For Petitioner(s) : Mr. Ramit Mehta Mr. Saurabh Maheshwari For Respondent(s) : Mr. Mukesh Rajpurohit, ASG

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

The application (Inward no. 01/21) preferred on behalf of the

petitioner for withdrawal of the writ petition with liberty to file

fresh writ petition, if occasion so arises is considered and allowed.

Accordingly, this writ petition is dismissed as withdrawn with

the liberty as prayed for.

Stay petition also stands dismissed.

(VIJAY BISHNOI),J

186-Arun/-

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