Jumme Khan vs State Of Rajasthan
2021 Latest Caselaw 15343 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13268/2021

Jumme Khan

----Petitioner Versus State Of Rajasthan

----Respondent

For Petitioner(s) : Mr. Chirag Khatri for Mr. LD Khatri

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Issue notice of the writ petition as well as stay application.

Notices are made returnable within four weeks.

(VIJAY BISHNOI),J

105-mohit/-

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