Jeewa Ram vs Chandan Mal S/O Ganesh Mal
2021 Latest Caselaw 15337 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13392/2021

Jeewa Ram

----Petitioner Versus Chandan Mal S/o Ganesh Mal

----Respondent

For Petitioner(s) : Mr. Tej Singh For Respondent(s) : Mr. Suresh Shrimali

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Learned counsel Mr. Suresh Shrimali appearing as Caveator

accepts notice on behalf of respondent Nos.1 to 7. Let copy of the

writ petition be supplied to him during the course of the day.

List on 06.10.2021.

(VIJAY BISHNOI),J

107-mohit/-

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