Babu Ram vs Jasa Ram
2021 Latest Caselaw 15334 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13708/2021

Babu Ram

----Petitioner Versus Jasa Ram

----Respondent

For Petitioner(s) : Mr. DLR Vyas

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Issue notice, returnable on 28.10.2021.

In the meantime, effect and operation of the order dated

01.09.2021 passed by the Revenue Appellate Authority, Jodhpur

shall remain stayed.

(VIJAY BISHNOI),J

308-mohit/-

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