Smt. Sayari vs State Of Rajasthan
2021 Latest Caselaw 15331 Raj

HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR

S.B. Civil Writ Petition No. 13734/2021

Smt. Sayari & Ors.

----Petitioners Versus State Of Rajasthan & Ors.

----Respondents

For Petitioner(s) : Mr. Deepak Bishnoi

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

Issue notice, returnable on 20.10.2021.

(VIJAY BISHNOI),J

154-msrathore/-

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