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M.L.Sharma vs Ajmer Vidhyut Vitaran Nigam Ltd. ...
2021 Latest Caselaw 15329 Raj

Citation : 2021 Latest Caselaw 15329 Raj
Judgement Date : 1 October, 2021

Rajasthan High Court - Jodhpur
M.L.Sharma vs Ajmer Vidhyut Vitaran Nigam Ltd. ... on 1 October, 2021
Bench: Vijay Bishnoi

HIGH COURT OF JUDICATURE FOR RAJASTHAN AT JODHPUR S.B. Civil Writ Petition No. 7255/2011

M.L. Sharma S/o Shri Goti Lal Ji, aged 47 years, R/o 203, Shree Ji Vihar, New Vidhya Nagar, Sector - 4, Distt. Udaipur (Raj.).

----Petitioner Versus

1. Ajmer Vidhyut Vitaran Nigam Limited, Ajmer through its Secretary (Administration) , AVVNL, Hathi Bhata Power House, Ajmer.

2. The Chairman, DISCOMs, Jaipur.

3. The Zonal Chief Engineer (UZ), AVVNL, Udaipur.

4. The Superintending Engineer (UC), AVVNL, Udaipur.

----Respondents

For Petitioner(s) : Mr. Himanshu Solanki

HON'BLE MR. JUSTICE VIJAY BISHNOI

Judgment / Order

01/10/2021

The application (01/21) seeking withdrawal of the

writ petition is considered and allowed.

Accordingly, the writ petition is dismissed as

withdrawn.

(VIJAY BISHNOI),J

175-msrathore/-

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