Citation : 2021 Latest Caselaw 15323 Raj
Judgement Date : 1 October, 2021
HIGH COURT OF JUDICATURE FOR RAJASTHAN JODHPUR
S.B. Civil Writ Petition No. 7056/2017
Girdhari
----Petitioner Versus State Of Rajasthan and Ors.
----Respondents
For Petitioner(s) : Mr. R.N. Choudhary
HON'BLE MR. JUSTICE VIJAY BISHNOI
Judgment / Order
01/10/2021
Application (01/21) has been preferred on behalf of the petitioner seeking extension of interim order in view of the judgment passed by the Hon'ble Supreme Court in the case of Asian Resurfacing of Road Agency Pvt. Ltd. Vs. Central Bureau of Investigation, reported in (2018) 16 SCC 299.
Having heard learned counsel for the parties and after perusing the material available on record, prima facie, it appears that it is a case where stay is required to be continued to secure the ends of justice. Hence, the aforesaid application is allowed. The interim order dated 4.7.2017 granted by this Court is extended till further orders.
(VIJAY BISHNOI),J
191-msrathore/-
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