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Shafik S/O Shri Rafiq Ahmad vs State Of Rajasthan
2021 Latest Caselaw 7072 Raj/2

Citation : 2021 Latest Caselaw 7072 Raj/2
Judgement Date : 30 November, 2021

Rajasthan High Court
Shafik S/O Shri Rafiq Ahmad vs State Of Rajasthan on 30 November, 2021
Bench: Pankaj Bhandari
                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4787/2020

                                    Shafik S/o Shri Rafiq Ahmad
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Khizer Iqbal Khan For Complainant(s) : Mr. Aslam S. Khan for Mr. Girish Khandelwal For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/11/2021

List this matter on 14.12.2021.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /33

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