Pushpender S/O Pratap vs State Of Rajasthan
2021 Latest Caselaw 7070 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 4854/2021

                                   Pushpender S/o Pratap
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Pradeep Kumar Sharma For Complainant(s) : Mr. Devanshu Sharma For State : Mr. Shyam Prakash Sharma, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

30/11/2021

List this matter on 15.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /52

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