Mukesh S/O Sh. Bihari Lal vs Sriram Transport Finance Co. ...
2021 Latest Caselaw 7022 Raj/2

                                               HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                           BENCH AT JAIPUR

                                                 S.B. Civil Miscellaneous Appeal No. 4652/2018

                                    Mukesh S/o Sh. Bihari Lal
                                                                                                        ----Appellant
                                                                         Versus
                                    Sriram Transport Finance Co. Limited
                                                                                                      ----Respondent

For Appellant(s) : Mr. Govind Prasad Kaushik For Respondent(s) :

HON'BLE MR. JUSTICE SANJEEV PRAKASH SHARMA

Order

29/11/2021

Learned counsel for the appellant relies on the Judgment

passed by the Supreme Court in case of State of Bihar & Ors.

Versus Bihar Rajya Bhumi Vikas Bank Samiti reported in

(2018) 9 SCC 472.

Issue notice to the respondents by ordinary as well as

registered post, returnable within eight weeks.

(SANJEEV PRAKASH SHARMA),J

NITIN /17

Powered by TCPDF (www.tcpdf.org)