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Renu Joshi vs State Social Welfard Dep Anr
2021 Latest Caselaw 6967 Raj/2

Citation : 2021 Latest Caselaw 6967 Raj/2
Judgement Date : 26 November, 2021

Rajasthan High Court
Renu Joshi vs State Social Welfard Dep Anr on 26 November, 2021
Bench: Rekha Borana
                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                   S.B. Civil Writ Petition No. 2418/2016

                                    Renu Joshi
                                                                                                     ----Petitioner
                                                                      Versus
                                    State Social Welfard Dep Anr
                                                                                                   ----Respondent

For Petitioner(s) : Ms. Priya Pareek For Respondent(s) : Mr. Arpit Jain on behalf of Mr. Nalin G. Narain, AGC

HON'BLE MS. JUSTICE REKHA BORANA

Order

26/11/2021

Counsel for the petitioner sought time to argue on the point

pertaining to applicability of judgment passed in State of

Karnataka and Ors. Vs. Umadevi and Ors. [AIR (2006) SC 1806].

List tomorrow i.e. 29.11.2021.

(REKHA BORANA),J

ashu /86

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