Narendra Kumar S/O Laxman vs The State Of Rajasthan
2021 Latest Caselaw 6902 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                      S.B. Criminal Miscellaneous Second Bail Application No.
                                                            12185/2021

                                   Narendra Kumar S/o Laxman
                                                                                                     ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : None present For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/11/2021

No one has put in appearance on behalf of the counsel for

the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /15

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