Brishbhan Singh S/O Fateh Singh vs State Of Rajasthan
2021 Latest Caselaw 6891 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7518/2021

                                     Brishbhan Singh S/o Fateh Singh, and Ors.
                                                                                                     ----Petitioners
                                                                      Versus
                                     State Of Rajasthan, Through P.p. and Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. Rajeev Kumar Sharma For Respondent(s) : Mr. Uma shanker Pandey For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

24/11/2021

List this matter on 07.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /186

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