Majid S/O Deen Mohammad vs State Of Rajasthan
2021 Latest Caselaw 6855 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous Third Bail Application No.
                                                            18363/2021

                                   Majid S/o Deen Mohammad
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Buddhi Prakash Meena For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

23/11/2021

Time is sought on behalf of the counsel for the petitioner.

List this matter after two weeks.

(PANKAJ BHANDARI),J

ARTI SHARMA /11

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