Brishbhan Singh S/O Fateh Singh vs State Of Rajasthan
2021 Latest Caselaw 6810 Raj/2

Citation : 2021 Latest Caselaw 6810 Raj/2
Judgement Date : 22 November, 2021

Rajasthan High Court

Brishbhan Singh S/O Fateh Singh vs State Of Rajasthan on 22 November, 2021

Bench: Pankaj Bhandari

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7518/2021

                                   Brishbhan Singh S/o Fateh Singh
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Umashanker Pandey For Complainant(s) : Mr. Rajeev Kumar Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/11/2021

List this matter on 24.11.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /95

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