Smt. Pinky Badwa Daughter Of Shri ... vs State Of Rajasthan
2021 Latest Caselaw 6809 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6548/2021

                                    Smt. Pinky Badwa Daughter Of Shri Prithviraj Badwa, Wife Of
                                    Shri Ranjeet Singh,
                                                                                                         ----Petitioner
                                                                          Versus
                                    State Of Rajasthan
                                                                                                       ----Respondent

For Petitioner(s) : Mr. Ram Singh Gurjar For Respondent(s) : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/11/2021

Counsel for the petitioner is directed to furnish the complete

address of respondent no. 4-5.

On filing of the same, issue notice to respondents. no. 4-5.

Till then, interim order, if any, shall continue.

List this matter after service.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /171

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