A.K.Kothari, Director ... vs State Of Rajasthan
2021 Latest Caselaw 6805 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6538/2020

                                    A.k.kothari, Director Fertilizer Manufacturing Company
                                                                                                        ----Petitioner
                                                                         Versus
                                    State Of Rajasthan
                                                                                                      ----Respondent

For Petitioner(s) : Mr. Sanjay Kumar Sharma For Respondent(s) : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/11/2021

Put up before another Bench.

(PANKAJ BHANDARI),J

NIKHIL KR. YADAV /27

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