Ruddi S/O Ismail vs State Of Rajasthan
2021 Latest Caselaw 6800 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7507/2021

                                   Ruddi S/o Ismail,
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Naresh Kumar Singhal For Complainant(s) : Mr. Brijendra Singh Kachhwa For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

22/11/2021

Counsel for the petitioner seeks time to argue the matter.

List this matter on 02.12.2021.

(PANKAJ BHANDARI),J

ARTI SHARMA /90

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