Division Managar Rajasthan State ... vs General Secretary
2021 Latest Caselaw 6759 Raj/2

                                              HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                          BENCH AT JAIPUR

                                                D.B. Civil Special Appeal (Writ) No. 682/2019

                                   Division Managar Rajasthan State Road Transport Corporation
                                                                                                      ----Appellant
                                                                       Versus
                                   General Secretary
                                                                                                    ----Respondent

For Appellant(s) : Mr. Om Prakash Sheoran Advocate. For Respondent(s) : Mr. Vinod Kumar Tamoliya Advocate

HON'BLE MR. JUSTICE MANINDRA MOHAN SHRIVASTAVA HON'BLE MR. JUSTICE VINOD KUMAR BHARWANI

Judgment / Order

20/11/2021

The issue raised in this appeal is whether discharge on the

allegations of misconduct without disciplinary proceedings was

illegal.

Learned counsel for the appellant prays for short time to

examine and make his submission.

List after two weeks.

(VINOD KUMAR BHARWANI),J (MANINDRA MOHAN SHRIVASTAVA),J

Sanjay Kumawat-14

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