Rajesh Kumar Sahu S/O Late Shri ... vs The State Of Rajasthan
2021 Latest Caselaw 6679 Raj/2

                                             HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                         BENCH AT JAIPUR

                                                  S.B. Civil Writ Petition No. 8660/2013

                                   Rajesh Kumar Sahu S/o Late Shri Shyam Lal Sahu
                                                                                                      ----Petitioner
                                                                      Versus
                                   The State Of Rajasthan and Anr.
                                                                                                   ----Respondents

For Petitioner(s) : Mr. S.P. Mathur For Respondent(s) : Mr. Abdul Mujeeb Khan with Mr. Abdul Rauf for Mr. Zakir Hussain, AGC

HON'BLE MR. JUSTICE MAHENDAR KUMAR GOYAL

Order

18/11/2021

For the reasons stated in the application No.1/2021 for

placing a copy of the judgment dated 29.01.2016 on record, which

is not opposed by learned counsel for the respondents, the same

is allowed. A copy of the judgment dated 29.01.2016 is taken on

record.

The application No.2/2021 shall be considered at the time of

admission/hearing of the writ petition.

List the matter on 06.01.2022 as prayed.

(MAHENDAR KUMAR GOYAL),J

PRAGATI/28

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