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Onkar Son Of Shri Genda vs Satyanarayan Son Of Bhairu
2021 Latest Caselaw 6676 Raj/2

Citation : 2021 Latest Caselaw 6676 Raj/2
Judgement Date : 18 November, 2021

Rajasthan High Court
Onkar Son Of Shri Genda vs Satyanarayan Son Of Bhairu on 18 November, 2021
Bench: Inderjeet Singh
                                            HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                        BENCH AT JAIPUR

                                                     S.B. Civil Writ Petition No. 7317/2021

                                   Onkar Son Of Shri Genda
                                                                                                              ----Petitioner
                                                                          Versus
                                   Satyanarayan Son Of Bhairu
                                                                                                          ----Respondent

For Petitioner(s) : Mr. Bipin Gupta.

For Respondent(s) :

HON'BLE MR. JUSTICE INDERJEET SINGH

Order

18/11/2021

Counsel for the petitioner submits that the Revenue

Appellate Authority has passed the judgment in favour of the

petitioner, however, on appeal being filed by the respondents the

same has been reversed by the Board of Revenue.

In that view of the matter, issue notice to the respondent(s),

returnable within eight weeks.

Meanwhile, parties are directed to maintain the status quo

with regard to property in dispute.

(INDERJEET SINGH),J

MG/86

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