Bhim Singh Son Of Shri Mangla Ram vs State Of Rajasthan
2021 Latest Caselaw 6644 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 6839/2021

                                   Bhim Singh Son Of Shri Mangla Ram
                                                                                                     ----Petitioner
                                                                      Versus
                                   State Of Rajasthan and Anr.
                                                                                                   ----Respondent

For Petitioner(s) : Mr. Biri Singh, Sr. Adv. with Mr. Jaswant Singh Rathore For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/11/2021

List this matter on 22.11.2021, as a first case.

(PANKAJ BHANDARI),J

ARTI SHARMA /181

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