Hajara Singh S/O Mahendra Singh vs State Of Rajasthan
2021 Latest Caselaw 6643 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                                S.B. Criminal Writ Petition No. 1437/2021

                                   Hajara Singh S/o Mahendra Singh
                                                                                                      ----Petitioner
                                                                       Versus
                                   State Of Rajasthan and Ors.
                                                                                                    ----Respondent

Connected With S.B. Criminal Miscellaneous (Petition) No. 3481/2021 Jahoor Khan S/o Roshan Khan and Anr.

----Petitioner Versus State Of Rajasthan and Anr.

----Respondent

For Petitioner(s) : Mr. Anil Kumar Upman For State : Mr. Sher Singh Mahla, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

17/11/2021

List these matters after two weeks.

Till then, interim order in Criminal Misc. Petition

No.3481/2021 shall continue.

(PANKAJ BHANDARI),J

ARTI SHARMA /29-30

Powered by TCPDF (www.tcpdf.org)