Priyanshi Meena D/O Shri Shivraj ... vs State Of Rajasthan
2021 Latest Caselaw 6529 Raj/2

                                           HIGH COURT OF JUDICATURE FOR RAJASTHAN
                                                       BENCH AT JAIPUR

                                       S.B. Criminal Miscellaneous (Petition) No. 7219/2021

                                   Priyanshi Meena D/o Shri Shivraj Meena Wife Of Shri Nitesh
                                   Kushwah and Anr.
                                                                                                       ----Petitioner
                                                                        Versus
                                   State Of Rajasthan and Ors.
                                                                                                     ----Respondent

For Petitioner(s) : Mr. Nitin Kumar Sharma For State : Mr. F.R. Meena, PP

HON'BLE MR. JUSTICE PANKAJ BHANDARI

Judgment / Order

15/11/2021

It is contended by counsel for the petitioners that petitioners

are married.

Issue notice to the Respondent No.7.

In the meantime, Respondent No.5 & 6 is directed to ensure

that no harm is caused to the petitioners from their relatives.

List this matter after service.

(PANKAJ BHANDARI),J

CHANDAN-ARTI SHARMA /782

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